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State of Madhya Pradesh - Section

Section 29 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

29. Subsequent Ordinance.

- All ordinances other than the first Ordinance, shall be made by the Academic Council with the approval of the Board of Management ;Provided that amendment of the first Ordinances shall be made after the approval of the Regulatory Commission.