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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(2)(n) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(n)to regulate the working of the tramway system, including the pre-requisites to and manner of opening of traffic on a tramway system under Section 24 the suspension of traffic on a tramway system, the closing of the tramway system or of any rolling stock, and the pre-requisites to. and manner of, reopening of traffic on a tramway system wherein traffic has been suspended or which has been closed.