Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

11. Residuary matter.

- With regard to matter not specifically covered by these rules or orders issued under these rules, the members of this cadre shall be governed by the codes/Rules/Resolution/Orders applicable to the employees of the appropriate level, state government.