Section 33 in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999
33. Fee for grant of copies.
- The fee payable for the grant of certified copies of any document under the Act or these rules shall be as follows:-(xxxiii)for 100 words or less Rs. 2/ -(xxxiv)for every additional 100 words or fraction thereofRs. 1/ -
