Section 20(1)(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(a)under sub-section (2) of section 3, sub-section (2) of section 10 and sub-section (2) of section 11, within ninety days of the date of such decision, and

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State of Rajasthan - Subsection

Section 20(1)(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963