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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(2)(ii) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(ii)maintain register in Form N.D. 5 alongwith patients card in Form N.D. 6 accounting for the manufactured drugs in stock, received and used;