Allahabad High Court
K.D.Mishra & Others vs In The Matter Of M/S Incan Group Of ... on 2 December, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- COMPANY PETITION No. - 29 of 2007 Petitioner :- K.D.Mishra & Others Respondent :- In The Matter Of M/S Incan Group Of Companies & Others Petitioner Counsel :- N.K.Agarwal Respondent Counsel :- Sanjay Srivastava Hon'ble Rajes Kumar,J.
The case is passed over on the illness-slip of Sri N.K. Agarwal, Advocate.
List on 8.12.2010 in Chamber.
Order Date :- 2.12.2010 OP