Allahabad High Court
M/S Kundan Lal Mukund Mal And Sons vs Th National Insurance Co. Ltd. And ... on 25 April, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 2157 of 2021 Appellant :- M/S Kundan Lal Mukund Mal And Sons Respondent :- Th National Insurance Co. Ltd. And Others Counsel for Appellant :- Tripathi B.G. Bhai Counsel for Respondent :- Komal Mehrotra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Komal Mehrotra, Advocate has some personal difficulty.
List on 11.5.2022.
Order Date :- 25.4.2022 Mukesh