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Union of India - Section

Section 5 in The National Human Rights Commission (Procedure) Regulations, 1994

5. Periodicity of meetings

.-The Commission shall normally have its regular sittings in the first and third weeks of every month, excepting holidays. However, the Chairperson by himself or at the instance of one or more of the members may direct a special sitting of the Commission to be convened to consider any specific matter of urgency.