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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(2) in The U.P. Entertainments and Betting Tax Rules, 1981

(2)Each ticket shall have two counterfoils, the outer counterfoil, to be known as ticket, shall be issued from the totalizator to the punter viz. the person making payment of money by way of stake or bet, and the inner counterfoil shall be retained in the ticket book.