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State of Rajasthan - Section

Section 2 in The University of Rajasthan (Amendment) Act, 1962

2. Substitution of new section for section 5.

- For section 5 of the University of Rajasthan Act, 1946, hereinafter referred to as the principal Act, the following section shall be substituted, namely:-"5. Territorial exercise of powers. - Subject to the provisions of the Jodhpur University Act, 1962 (Rajasthan Act 17 of 1962) and the Rajasthan Agricultural University Act, 1962 (Rajasthan Act 18 of 1962), the jurisdiction of the University shall extend to and the powers conferred by or under this Act shall be exercisable throughout the territory of the State of Rajasthan."