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State of Telangana - Section

Section 40 in Telangana State Private Universities (Establishment and Regulation) Act, 2018

40. Annual Report.

- The Annual Report of the University which shall be prepared by the University shall include among other matters, the steps taken by the University towards the fulfillment of its objectives and shall be submitted to the Government.Explanation. - Financial year for the purpose of this Chapter shall be from April 1st to March 31st of the following year.