Section 16 in The West Bengal University of Health Sciences Act, 2002
16. Officers of the University.
- The following shall be the officers of the University:-(a)the Vice-Chancellor;(b)the Pro-Vice-Chancellor;(c)the Deans of Faculties;(d)the Registrar;(e)the Controller of Examinations;(f)the Finance Officer; and(g)such other officers as may be prescribed by regulations.
