Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Punjab - Subsection Section 64(a) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (a)In case his substantive pay on the old scale is lower than the minimum of the scale to which he is transferred; at the minimum of the new scale;
