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Punjab-Haryana High Court

The State Of Punjab And Another vs Piara Singh --Respondent on 1 July, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the Punjab and Haryana High Court,at Chandigarh.


           RFA No.899 of 1991 & X Obj No.69-CI of 1991
           Decided on July 01, 2009



The State of Punjab and another             -- Appellants



       Versus


 Piara Singh                                --Respondent

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr N.S.Pawar, Addl.AG..Punjab, for the appellants Mr.R.L.Sharma,Advocate,for the respondent. Rakesh Kumar Jain, J:

For orders, see RFA No.896 of 1991 with X-Obj No.70-C1 of 1991 of even date.


July 01,2009                                 (Rakesh Kumar Jain)
RR                                                    Judge