Punjab-Haryana High Court
The State Of Punjab And Another vs Piara Singh --Respondent on 1 July, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No.899 of 1991 & X Obj No.69-CI of 1991
Decided on July 01, 2009
The State of Punjab and another -- Appellants
Versus
Piara Singh --Respondent
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr N.S.Pawar, Addl.AG..Punjab, for the appellants Mr.R.L.Sharma,Advocate,for the respondent. Rakesh Kumar Jain, J:
For orders, see RFA No.896 of 1991 with X-Obj No.70-C1 of 1991 of even date.
July 01,2009 (Rakesh Kumar Jain) RR Judge