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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(H) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017

(H)in rule 77, for the words and figures "in Form XV", the words and figures "in Form VIII annexed to the Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017" shall be substituted;