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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Maharashtra - Subsection

Section 106(iv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(iv)require any of its officers or servants to attend any meeting of the Zilla Parishad and tender advice on any matter which concerns the department under which such officer or servant is working; and every such officer or servant shall comply with such requisition;