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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(vii) in Arunachal Pradesh Unlawful Activities (Prevention) Act, 2014

(vii)"Immoral Traffic Offender" means a person who commits or abets the commission oi any offence under the immoral Traffic (Prevention) Act, 1956 (Central Act 104 of 1956).