Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(a) in Punjab Municipal Act, 1911

(a)permit that officer to inspect, examine, weigh and otherwise deal with the article, and