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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(3) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(3)After completing the audit, the auditor shall submit a report to the Syndicate :Provided that the auditor may submit an interim report at any time he thinks fit.