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State of Rajasthan - Section

Section 154 in Rajasthan District Board Account Rules

154.

All claims on the District Board fund shall be paid as they fall due as far as possible and recorded under the appropriate head of account. If there is no budget provision, or the budget provision is likely to be exceeded, steps shall be taken to obtain additional funds by additional appropriations or re-appropriations before the year closes.Demand and Collection Register of Cess Tax