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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(iv) in The Orissa Bhoodan and Gramdan Rules, 1972

(iv)Erasures and over writings shall always be avoided and as soon as a mistake is discovered it shall be corrected by drawing the pen through the incorrected entry and inserting the correct one in red ink. Such corrections shall be initialled by the Administrative Officer, or the person in charge of maintaining the Cash Book in his absence.