Section 10(6)(c) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

(c)has, concealed the particulars of goods carried or furnished particulars of such goods which are inaccurate to his knowledge; or

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