Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(1) in Chhattisgarh Auxiliary Armed Police Force Act, 2011 (1)A member of the force who attains age of 55 years shall be ceased to be a member of the Auxiliary Armed Police Force.
