Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(2)A non-official member shall be allowed travelling and daily allowance as and when called upon to attend the meetings related to discharging of the duties arising out of implementation of the Act in accordance with the general orders issued in this behalf or as fixed by the State Government from time to time.Chapter-III Aquaculture Seed Laboratory