Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

The Chief Project Manager Dfccil vs Balwant Singh on 13 November, 2018

      ITEM NO.50                         REGISTRAR COURT. 2                SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      IA 80545/2018, in Petition(s) for Special Leave to Appeal (C)
      No(s). 16430/2018

      THE CHIEF PROJECT MANAGER DFCCIL & ORS.                            Petitioner(s)

                                                    VERSUS

      BALWANT SINGH & ORS.                                               Respondent(s)



      Date : 13-11-2018 These matters were called on for hearing today.



      For Petitioner(s)                 Mr.Abhishek Singh,Adv.
                                        Mr. Saurabh Mishra, AOR

      For Respondent(s)                 Ms.Vaidruti Mishra,Adv.
                                        Ms. Aishwarya Bhati, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks’ time, as a last chance, is given to respondent Nos.1-4 to file counter affidavit.

Service is complete qua respondent No.5 but no one has entered appearance on his behalf.

List the matter again on 16.01.2019.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.11.14 15:14:20 IST Reason: