Section 59(2)(m) in The Jammu and Kashmir Housing Board Act, 1976

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 59(2)(m) in The Jammu and Kashmir Housing Board Act, 1976

(m)the time at which and the form and manner in which statistics.returns particulars (statements, documents and papers) shall be submitted to and by the Board ; and

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State of Jammu-Kashmir - Subsection

Section 59(2)(m) in The Jammu and Kashmir Housing Board Act, 1976