Section 1(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
(ii)They shall apply to all Un-aided Non-Minority Professional Institutions imparting Under-Graduate Professional Education in Medical and Dental courses for which admissions shall be made to the "Competent authority seats", to "EAMCET ranking based Management seats" "Management seats" in such manner as prescribed herein.
