Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 11 October, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.113 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 9230-9231/2016
UNION OF INDIA & ANR. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(IA No. 73500/2019 - APPLICATION FOR SUBSTITUTION and IA No.
73502/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. and
IA No. 82239/2021 – INTERVENTION/IMPLEADMENT and IA No. 73501/2019
- SETTING ASIDE AN ABATEMENT)
Date : 11-10-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. K M Nataraj, A.S.G.
Mr. Shailesh Madiyal, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Atulesh Kumar, Adv.
Mr. Devashish Barukha, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
Ms. Sampriti Baksi, Adv.
Mr. Abir Phukan, Adv.
Mr. V. Shyamohan, Adv.
Mr. Vedant Goel, Adv.
M/S. KMNP Law, AOR
Ms. Rashmi Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
It is informed by the Ms. Uttara Babbar, learned counsel appearing on behalf of the respondent, that respondent No. 13 has died.
Learned counsel for the appellant prays for time to Signature Not Verified move appropriate applications within two weeks.
Digitally signed by Nidhi Ahuja Date: 2023.10.1409:49:00 IST List the matter after two weeks.
Reason: (NIDHI AHUJA) (VIRENDER SINGH)
AR-cum-PS BRANCH OFFICER