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State of West Bengal - Section

Section 10 in The West Bengal Jute (Control of Prices) Act, 1950

10. Savings and validation.

- Any notification issued or any order given or anything done or any action taken or any proceedings commenced in exercise of any power conferred by or under the West Bengal Jute (Control of Prices) Ordinance, 1949, shall, on the said Ordinance ceasing to operate, be deemed to have been issued, given done, taken or commenced in exercise of the powers conferred by or under this Act as if this Act had commenced on the 30th day of September, 1949.