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Calcutta High Court (Appellete Side)

Al-Mahad-Al-Alami0-Al-Islami vs State Of West Bengal & Ors on 4 December, 2025

04.12.2025.
   68
 Ct.No.24.
   as
                         WPA 16648 of 2019

                   Al-Mahad-Al-Alami0-Al-Islami
                                Vs.
                     State of West Bengal & Ors.




              1.

This matter has appeared in the list for last three weeks and has been called on several occasions. There has never been any representation on behalf of the parties nor has any accommodation been prayed for.

2. There is no representation today when the matter is called on, nor has any accommodation been prayed for.

3. In view thereof, WPA 16648 of 2019 is dismissed for default.

4. Interim order, if any, stands vacated.

(Reetobroto Kumar Mitra, J.)