Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 617] [Entire Act] State of Uttar Pradesh - Subsection Section 617(c) in Rules under the United Provinces Excise Act, 1910 (c)The provisions contained in clauses (1) to (8) of paragraph 615 shall also apply mutatis mutandis, to all imports under this paragraph.