Section 6(3) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

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(3)The Transmission charges shall be computed as detailed below:The annual transmission charges consist the following:

(i)Interest on loan capital,

(ii)Depreciation,

(iii)Operation and Maintenance expenses,

(iv)Interest on working capital,

(v)Return on Equity,

The above charges shall be computed on the following basis under MYT framework.

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