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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(c) in Eternal University (Establishment and Regulation) Act, 2008

(c)[three] [The word 'five' Substituted by Act No. 23 of 2012, Section 5 (w.e.f. 3-5-12).] persons, nominated by the sponsoring body out of whom two shall be eminent educationists;