Indents for medical and surgical stores shall be checked and counter signed by the [Chief District Medical Officer] [Substituted and inserted vide S.R.O. 510/12.9.1983.]. The indent shall be annual. The annual indent shall be submitted by the Medical Officer-in-charge of the institution to the [Chief District Medical Officer] [Substituted and inserted vide S.R.O. 510/12.9.1983.] on the date fixed by him.
