Section 99(2)(b) in The Wakf Act, 1995

[Cites 0, Cited by 13] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(b) in The Wakf Act, 1995

(b)all the powers and duties which may, by or under the provisions of this Act, be exercised or performed by or on behalf of the Board shall, during the period of supersession, be exercised and performed by such person or persons as the State Government may direct; and

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Union of India - Subsection

Section 99(2)(b) in The Wakf Act, 1995