Section 7(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990
(2)It shall be the duty of the owner or master, or officer-in-charge and the agents of a ship to comply with regulations 12, 16 (1) to (3), 17 (1) (a), 24 to 37, 76, 80 (1), 99 (1) and 101 (1) & (3).
