Bombay High Court
Ramdhan Fulsing Chavan And Another vs The State Of Maharashtra And Others on 22 January, 2021
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 959-wp 3099-2020+.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
959 WRIT PETITION NO. 3099 OF 2020
Vishwambhar Patilbuwa Gade
and another .. Petitioners
Versus
The State of Maharashtra and others .. Respondents
Mr. S. K. Naikwade, Advocate for the Petitioners.
Mr. P. G. Borade, AGP for Respondent-State.
AND
WRIT PETITION NO. 3107 OF 2020
WRIT PETITION NO. 3904 OF 2020
WRIT PETITION NO. 3965 OF 2020
WRIT PETITION NO. 7098 OF 2020
WRIT PETITION NO. 135 OF 2021
WRIT PETITION NO. 144 OF 2021
WRIT PETITION NO. 146OF 2021
WRIT PETITION NO. 164 OF 2021
WRIT PETITION NO. 358 OF 2021
WRIT PETITION NO. 805 OF 2021
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 22nd JANUARY, 2021. PER COURT:-
. The copies shall be supplied within a period of three (03) weeks from today, failing which the matter shall stand dismissed as against the concerned respondents.
( SHRIKANT D. KULKARNI ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
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