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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Sikh Gurdwaras Board Election Rules, 1959

(3)The returning officer may delegate any of his functions to any officer of the rank of Assistant Commissioner or Extra Assistant Commissioner, if he is unavoidably prevented from performing the same.] [Substituted vide MOH Notification No. G.S.R. 376(E), dated 23.8.1996.][4-A General duties of the Deputy Commissioner. - The Deputy Commissioner shall co-ordinate and supervise all work in connection with the conduct of the election in all the constituencies or parts thereof falling within the district.] [Inserted vide MOH Notification No. G.S.R. 376(E), dated 23.8.1996.]