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State of Chattisgarh - Section
Section 6 in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002
6. [ [Omitted by Act No. 16 of 2004, dated 2.1.2005.]
***]| 6. Divisional investment promotion committee and meetings thereof.- (1) The State Government shall constitute for each Revenue Division, a Committee to be designated as the Divisional Investment Promotion Committee for promoting and facilitating the implementation of industrial and other projects. |