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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Chattisgarh - Subsection

Section 17A(1)(i) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(i)an officer not below the rank of Deputy Director, Town and Country Planning to he nominated by the Director, who shall be the Convenor of the Committee.