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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(18) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(18)The Vice-Chancellor shall exercise such other powers and perform such other plies as are laid down under this Act or as may be conferred or imposed on him by the Statutes, Ordinances and regulations.