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Gauhati High Court

Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 2 December, 2021

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

                                                                              Page No.# 1/2

GAHC010103492021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Arb.P./26/2021

            GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
            GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
            PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
            MANOJ RATHOD, AGED ABOUT 46 YEARS

                              VERSUS

            THE BORDER ROADS ORGANISATION (BRO)
            C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
            REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK

Advocate for the Petitioner   : MR D DEKA

Advocate for the Respondent : ASSTT.S.G.I.


                                       -BEFORE-
        HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
                                             ORDER

Date : 02-12-2021 On the request of Mr. D. Deka, learned counsel for the petitioner, list again on 5th January, 2022.

CHIEF JUSTICE Page No.# 2/2 Comparing Assistant