Gauhati High Court
Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 2 December, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Page No.# 1/2
GAHC010103492021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./26/2021
GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
MANOJ RATHOD, AGED ABOUT 46 YEARS
VERSUS
THE BORDER ROADS ORGANISATION (BRO)
C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK
Advocate for the Petitioner : MR D DEKA
Advocate for the Respondent : ASSTT.S.G.I.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
ORDER
Date : 02-12-2021 On the request of Mr. D. Deka, learned counsel for the petitioner, list again on 5th January, 2022.
CHIEF JUSTICE Page No.# 2/2 Comparing Assistant