Delhi High Court - Orders
Irene Priya Cornelia Bruijn vs Union Of India And Ors on 25 September, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12884/2024
IRENE PRIYA CORNELIA BRUIJN .....Petitioner
Through: Mr. Kunal Cheema and Mr. Sanket
Gupta, Advocates.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Monika Arora, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 25.09.2024
1. Petitioner seeks documentation which would help her in carrying out the root search. This documentation, according to Petitioner, is available with Respondents No. 3 and 6.
2. Let advance copy of the petition be served on said Respondents, through all permissible modes, before the next date of hearing.
3. Re-notify on 29th October, 2024.
SANJEEV NARULA, J SEPTEMBER 25, 2024 d.negi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2024 at 00:45:41