Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

National Highway Infrastructure ... vs Sushee Infra And Mining Jsc ... on 19 March, 2026

                               $~56 & 57
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        O.M.P. (COMM) 438/2025
                                        NATIONAL HIGHWAY INFRASTRUCTURE DEVELOPMENT
                                        CORPORATION LTD                           .....Petitioner
                                                        Through: Ms. Gunjan Sinha Jain and Ms. Parul,
                                                                  Advs.
                                                        versus
                                        SUSHEE         INFRA       AND         MINING                JSC
                                        PURPETRUBOROVODSTROY JV                   .....Respondent
                                                        Through: Mr. Vinam Gupta, Ms. Pragya
                                                                  Narayan and Mr. Nabam Yama,
                                                                  Advs.
                               +        O.M.P.(I) (COMM.) 73/2026
                                        SUSHEE INFRA AND MINING-JSC
                                        PURPETRUBOPROVODSTROY (JV)                   .....Petitioner
                                                        Through: Mr. Vinam Gupta, Ms. Pragya
                                                                  Narayan and Mr. Nabam Yama,
                                                                  Advs.
                                                        versus
                                        NATIONAL HIGHWAY INFRASTRUCTURE DEVELOPMENT
                                        CORPORATION LTD.                          .....Respondent
                                                        Through: Ms. Gunjan Sinha Jain and Ms. Parul,
                                                                  Advs.

                                        CORAM:
                                        HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                     ORDER

% 19.03.2026 I.A. 7161/2026 (by respondent under Section 151 CPC seeking correction of clerical/typographical errors in the order dated 23.02.2026) in O.M.P. (COMM) 438/2025 I.A. 7181/2026 (by petitioner under Section 151 CPC seeking correction off clerical/typographical errors in the order dated 23.02.2026) in O.M.P.(I) (COMM.) 73/2026 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:53:51

1. List these matters on 24.03.2026, the date already fixed.

2. The next date of hearing i.e. 20.05.2026 stands cancelled in O.M.P.(I) (COMM.)73/2026.

3. The applications stands disposed of.

O.M.P. (COMM) 438/2025 & O.M.P.(I) (COMM.) 73/2026

4. At this stage, Ms. Gunjan Sinha Jain, learned counsel for NHIDCL submits that Sushee Infra has applied for settlement under Vivad Se Viswas Scheme II.

5. The learned counsel for the petitioner prays for time to seek instructions.

6. List on 24.03.2026, the date already fixed.

VIKAS MAHAJAN, J MARCH 19, 2026/dss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:53:51