Delhi High Court - Orders
National Highway Infrastructure ... vs Sushee Infra And Mining Jsc ... on 19 March, 2026
$~56 & 57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2025
NATIONAL HIGHWAY INFRASTRUCTURE DEVELOPMENT
CORPORATION LTD .....Petitioner
Through: Ms. Gunjan Sinha Jain and Ms. Parul,
Advs.
versus
SUSHEE INFRA AND MINING JSC
PURPETRUBOROVODSTROY JV .....Respondent
Through: Mr. Vinam Gupta, Ms. Pragya
Narayan and Mr. Nabam Yama,
Advs.
+ O.M.P.(I) (COMM.) 73/2026
SUSHEE INFRA AND MINING-JSC
PURPETRUBOPROVODSTROY (JV) .....Petitioner
Through: Mr. Vinam Gupta, Ms. Pragya
Narayan and Mr. Nabam Yama,
Advs.
versus
NATIONAL HIGHWAY INFRASTRUCTURE DEVELOPMENT
CORPORATION LTD. .....Respondent
Through: Ms. Gunjan Sinha Jain and Ms. Parul,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 19.03.2026 I.A. 7161/2026 (by respondent under Section 151 CPC seeking correction of clerical/typographical errors in the order dated 23.02.2026) in O.M.P. (COMM) 438/2025 I.A. 7181/2026 (by petitioner under Section 151 CPC seeking correction off clerical/typographical errors in the order dated 23.02.2026) in O.M.P.(I) (COMM.) 73/2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:53:51
1. List these matters on 24.03.2026, the date already fixed.
2. The next date of hearing i.e. 20.05.2026 stands cancelled in O.M.P.(I) (COMM.)73/2026.
3. The applications stands disposed of.
O.M.P. (COMM) 438/2025 & O.M.P.(I) (COMM.) 73/2026
4. At this stage, Ms. Gunjan Sinha Jain, learned counsel for NHIDCL submits that Sushee Infra has applied for settlement under Vivad Se Viswas Scheme II.
5. The learned counsel for the petitioner prays for time to seek instructions.
6. List on 24.03.2026, the date already fixed.
VIKAS MAHAJAN, J MARCH 19, 2026/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:53:51