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State of Madhya Pradesh - Section

Section 28 in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

28. Delegation of powers.

- The State Government may, by notification, direct that any powers conferred on it by or under this Act shall, subject to such conditions as may be specified in the direction be also exercisable by such office or authority subordinate to the State Government as may be specified in the direction.