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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(8) in The Sugar Development Fund Rules, 1983

(8)It shall be open to the committee [****] [The words 'for rehabilitation' omitted vide GSR 67 (E) dated 29.01.03.] before making a final decision on an application, to call for any further information from the applicant or any other concerned agency, if necessary.