Supreme Court - Daily Orders
Chaitanya Sharma vs Speaker Himachal Pradesh Legislative ... on 12 March, 2024
Bench: Dipankar Datta, Prashant Kumar Mishra
WP(C) No. 156/2024
ITEM NO.36 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 156/2024
CHAITANYA SHARMA & ORS. Petitioner(s)
VERSUS
SPEAKER HIMACHAL PRADESH LEGISLATIVE ASSEMBLY & ORS. Respondent(s)
(FOR ADMISSION and IA No.58720/2024-STAY APPLICATION)
Date : 12-03-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. Harish N. Salve, Sr. Adv. (N/P)
Mr. Satya Pal Jain, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Abhinav Mukerji, Sr. Adv.
Ms. Mrinal Gopal Elker, AOR
Ms. Pratishtha Vij, Adv.
Mr. Raghav Bhatia, Adv.
Mr. Anshul Bansal, Adv.
Mr. Ajay Vaidya, Adv.
Mr. Chaitanya Mahajan, Adv.
For Respondent(s)
Mr. Kapil Sibal, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Nizam Pasha, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Jatin Lalwani, Adv.
Ms. Aparajita Jamwal, Adv.
Ms. Inderjeet Kaur Raina, Adv.
Mr. Nishanth Patil, AOR
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devdatt Kamath, Sr. Adv.
Mr. Varun K Chopra, Adv.
Signature Not Verified Mr. Aman Pawar, Adv.
Digitally signed by
Deepak Guglani
Date: 2024.03.14
Mr. Amit Bhandari, Adv.
19:02:10 IST
Reason: Mr. Mehul Sharma, Adv.
Mr. Shahab Ahmed, Adv.
Mr. Harsh Pandey, Adv.
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WP(C) No. 156/2024
Mr. Revanta Solanki, Adv.
Mr. Anubhav Kumar, Adv.
Mr. Ajay Desai, Adv.
Mr. Vaibhav Joshi, Adv.
M/s. VKC Law Offices, AOR
UPON hearing the counsel the Court made the following
O R D E R
Re-list on 18.03.2024.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR 2