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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)The bequests, donations and endowments for the fellowships, other than those sponsored by the Central Government, State Government, their undertakings and from the Co-operative Institutions shall not be accepted, if the annual return from such bequests, donations/endowments is less than Rs. 7,000 and if the period of fellowship is less than 10 years. The management/investment of such bequests, donations/ endowments shall be governed by separate regulations made in behalf by the Executive Council on the recommendations of the Academic Council.