Calcutta High Court
C.I.T Central-I vs Nicco Corporation on 5 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income-tax) Original Side Present :
The Hon'ble Justice Girish Chandra Gupta And The Hon'ble Justice Sudip Ahluwalia June 5, 2014 ITA 478 of 2004 C.I.T Central-I Vs. Nicco Corporation The Court :- No one appeared for either of the parties.
The appeal, it appears, was admitted on 16th May, 2005. There is, however, nothing to show whether notice of appeal has been served. The department is directed to furnish a report together with requisite evidence.
Matter to appear on 20th June, 2014.
(Girish Chandra Gupta, J.) (Sudip Ahluwalia, J.) ANC.